Kailash Nath Sinha vs Central Administrative ...
2016 Latest Caselaw 2917 ALL

Citation : 2016 Latest Caselaw 2917 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Kailash Nath Sinha vs Central Administrative ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 62778 of 2010
 

 
Petitioner :- Kailash Nath Sinha
 
Respondent :- Central Administrative Tribunal, Alld Bench And Others
 
Counsel for Petitioner :- S. K. Tyagi,KK Roy,W. A. Siddiaui
 
Counsel for Respondent :- Govind Saran,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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