Smt.H.Devi vs State
2016 Latest Caselaw 2914 ALL

Citation : 2016 Latest Caselaw 2914 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Smt.H.Devi vs State on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 31884 of 1993
 

 
Petitioner :- Smt.H.Devi
 
Respondent :- State
 
Counsel for Petitioner :- A.C.Tripathi,H.R. Mishra,K.M. Mishra
 
Counsel for Respondent :- V.B.Singh,A.K.Dwivedi,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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