Babbal @ Harendra And Others vs State Of U.P.
2016 Latest Caselaw 2910 ALL

Citation : 2016 Latest Caselaw 2910 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Babbal @ Harendra And Others vs State Of U.P. on 23 May, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2966 of 2005
 

 
Appellant :- Babbal @ Harendra And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kapil Tyagi,Amit Mishra,H.P.Singh,Iqbal Narain Mulla,Lav Srivastava,Noor Mohammad,Prabhat Kumar Srivastava,Saurabh Gaur,Swetashwa Agarwal,T.K.Mishra
 
Counsel for Respondent :- Govt. Advocate,K.K. Pandey
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, list in the week commencing 30.5.2016.

Order Date :- 23.5.2016

G.S

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