Citation : 2016 Latest Caselaw 2909 ALL
Judgement Date : 23 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 5822 of 2006 Appellant :- Azad Alias Ajju Respondent :- State Of U.P. Counsel for Appellant :- K.K. Dwivedi,Arvind Kumar Singh Ii,M.J. Akhtar,Mohd. Sharique,Nazrul Islam Jafri,Noor Mohammad,Saghir Ahmad,Yogesh Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
As prayed, list in the week commencing 30.5.2016.
Order Date :- 23.5.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!