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Inder @ Indrajeet Bhati vs State Of U.P.
2016 Latest Caselaw 2908 ALL

Citation : 2016 Latest Caselaw 2908 ALL
Judgement Date : 23 May, 2016

Allahabad High Court
Inder @ Indrajeet Bhati vs State Of U.P. on 23 May, 2016
Bench: Vikram Nath, Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 47 of 2006
 

 
Appellant :- Inder @ Indrajeet Bhati
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Chandra Gupta,D.R. Choudhary,Deepak Kumar,Deepak Rana,Dr. C.P. Upadhyay,G.S. Hajela,Kapil Tyagi,Ramanuj Tripathi,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, list in the second week of June, 2016. 

Order Date :- 23.5.2016

G.S

 

 

 
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