Anil Bhargava vs State Of U.P.& Others
2016 Latest Caselaw 2906 ALL

Citation : 2016 Latest Caselaw 2906 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Anil Bhargava vs State Of U.P.& Others on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 46775 of 2000
 

 
Petitioner :- Anil Bhargava
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- A.K.Singh,Ajay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As requested put up on 26.05.2016.

Order Date :- 23.5.2016

Pravin

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