Madhau Prasad Sharma vs State Of U.P. Judl. Deptt. ...
2016 Latest Caselaw 2905 ALL

Citation : 2016 Latest Caselaw 2905 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Madhau Prasad Sharma vs State Of U.P. Judl. Deptt. ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 48077 of 2002
 

 
Petitioner :- Madhau Prasad Sharma
 
Respondent :- State Of U.P. Judl. Deptt. (Appointments) & Ors.
 
Counsel for Petitioner :- Prakash Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As requested, put up on 25.05.2016.

Order Date :- 23.5.2016

Pravin

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