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Ram Avtar vs State Of U.P. & Others
2016 Latest Caselaw 2903 ALL

Citation : 2016 Latest Caselaw 2903 ALL
Judgement Date : 23 May, 2016

Allahabad High Court
Ram Avtar vs State Of U.P. & Others on 23 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 22661 of 2008
 

 
Petitioner :- Ram Avtar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K. Tyagi
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As requested, put up on 25.05.2016.

Order Date :- 23.5.2016

Pravin

 

 

 
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