Citation : 2016 Latest Caselaw 2902 ALL
Judgement Date : 23 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 23244 of 2016 Petitioner :- Smt. Mithlesh Mishra And 3 Others Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Kedar Nath Mishra Counsel for Respondent :- A.S.G.I. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List after expiry of the aforesaid period showing the name of Sri Sudhanshu Srivastava as counsel for the respondent.
Order Date :- 23.5.2016
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