Avadha Bihari Lal vs State Of U.P. And 2 Others
2016 Latest Caselaw 2898 ALL

Citation : 2016 Latest Caselaw 2898 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Avadha Bihari Lal vs State Of U.P. And 2 Others on 23 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20915 of 2016
 

 
Petitioner :- Avadha Bihari Lal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shashi Kumar
 
Counsel for Respondent :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has not received the instruction.

On his request the matter is adjourned for the day.

Put up this case on 30.05.2016 as supplementary fresh.

Order Date :- 23.5.2016

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