Ashok Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 2896 ALL

Citation : 2016 Latest Caselaw 2896 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Ashok Kumar vs State Of U.P. And 3 Others on 23 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20904 of 2016
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rahul Mishra,Brajesh Nath Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel seeks further time to get the instruction.

Put up this case before appropriate bench on 13.07.2016 as supplementary fresh.

Order Date :- 23.5.2016

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