Sushil Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 2895 ALL

Citation : 2016 Latest Caselaw 2895 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Sushil Kumar vs State Of U.P. And 3 Others on 23 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14144 of 2016
 

 
Petitioner :- Sushil Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

Interim order, if any, shall be extended till the next date of listing.

Order Date :- 23.5.2016

Download the LatestLaws.com Mobile App