Ram Kishan vs State Of U.P. And 2 Others
2016 Latest Caselaw 2894 ALL

Citation : 2016 Latest Caselaw 2894 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Ram Kishan vs State Of U.P. And 2 Others on 23 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20618 of 2016
 

 
Petitioner :- Ram Kishan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vijay Prakash Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has received the instruction.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 23.5.2016

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