Citation : 2016 Latest Caselaw 2892 ALL
Judgement Date : 23 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 18253 of 2016 Petitioner :- Smt. Beena Jha Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Uma Nath Pandey,S.R. Dubey Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List after two weeks.
Interim order, if any, shall be extended till the next date of listing.
Order Date :- 23.5.2016
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