W.A. Asabher Ali vs D.M.
2016 Latest Caselaw 2889 ALL

Citation : 2016 Latest Caselaw 2889 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

W.A. Asabher Ali vs D.M. on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 36653 of 1994
 

 
Petitioner :- W.A. Asabher Ali
 
Respondent :- D.M.
 
Counsel for Petitioner :- M.A. Zaidi
 
Counsel for Respondent :- SC
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

It is reported that cases of Sri M.A. Zaidi, learned counsel for petitioner are adjourned upto 31.05.2016.

List thereafter.

Order Date :- 23.5.2016

Pravin

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