Citation : 2016 Latest Caselaw 2884 ALL
Judgement Date : 20 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1066 of 2014 Appellant :- Smt. Durgawati Devi Respondent :- Smt. Kusum Tiwari And 6 Others Counsel for Appellant :- A.P. Tewari,S.S. Tripathi Counsel for Respondent :- H.P. Mishra Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Order Date :- 20.5.2016
Sanjeev
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