Kashi Ram vs State Of U.P. & Others
2016 Latest Caselaw 2883 ALL

Citation : 2016 Latest Caselaw 2883 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Kashi Ram vs State Of U.P. & Others on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 760 of 2007
 

 
Appellant :- Kashi Ram
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Dhirendra Singh Rajput,Kartikeya Saran,M.N. Singh,V.K. Singh
 
Counsel for Respondent :- SC,N.P. Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 20.5.2016

Sanjeev

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