Chhinga Alias Sunder & Others vs Kamal Singh & Others
2016 Latest Caselaw 2877 ALL

Citation : 2016 Latest Caselaw 2877 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Chhinga Alias Sunder & Others vs Kamal Singh & Others on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 598 of 2003
 

 
Appellant :- Chhinga Alias Sunder & Others
 
Respondent :- Kamal Singh & Others
 
Counsel for Appellant :- A.P. Srivastava,Pradeep Kumar
 
Counsel for Respondent :- Dinesh Tiwari
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 20.5.2016

Sanjeev

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