U.P. Avas Evam Vikas Parishad & ... vs Chunni Lal
2016 Latest Caselaw 2876 ALL

Citation : 2016 Latest Caselaw 2876 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

U.P. Avas Evam Vikas Parishad & ... vs Chunni Lal on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 978 of 2010
 

 
Appellant :- U.P. Avas Evam Vikas Parishad & Another
 
Respondent :- Chunni Lal
 
Counsel for Appellant :- A.P. Srivastava,R.K. Misra
 
Counsel for Respondent :- R.K. Mishra,A.K.Mishra,Chandra Bhan Kushwaha,N.K. Srivastava,Sanjay Singh,V R Dwivedi,V.K. Dwivedi
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 20.5.2016

Sanjeev

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