Dilip Kumar Agarwal And Another vs Kuldeep Kumar Vaish And 7 Ors.
2016 Latest Caselaw 2873 ALL

Citation : 2016 Latest Caselaw 2873 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Dilip Kumar Agarwal And Another vs Kuldeep Kumar Vaish And 7 Ors. on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 228 of 2014
 

 
Revisionist :- Dilip Kumar Agarwal And Another
 
Opposite Party :- Kuldeep Kumar Vaish And 7 Ors.
 
Counsel for Revisionist :- Manish Goyal
 
Counsel for Opposite Party :- A.K. Gupta,Aditya Singh,Dinesh Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.5.2016

Sanjeev

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