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State Of U.P. vs Baldev
2016 Latest Caselaw 2870 ALL

Citation : 2016 Latest Caselaw 2870 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
State Of U.P. vs Baldev on 20 May, 2016
Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 2528 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Baldev
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list along with Criminal Appeal No.1257 of 2016 as well as  Criminal Appeal under section 372 Cr.P.C No.2405 of 2016.

Order Date :- 20.5.2016

IB

 

 

 
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