Hari Lal Yadav vs State Of U.P. And 14 Others
2016 Latest Caselaw 2867 ALL

Citation : 2016 Latest Caselaw 2867 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Hari Lal Yadav vs State Of U.P. And 14 Others on 20 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 23190 of 2016
 

 
Petitioner :- Hari Lal Yadav
 
Respondent :- State Of U.P. And 14 Others
 
Counsel for Petitioner :- Ghan Shyam Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put on 25.5.2016 along with Writ Petition (A) No. 14133 of 2016.

Order Date :- 20.5.2016

G.S

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