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State Of U.P. vs Naushad And 3 Others
2016 Latest Caselaw 2865 ALL

Citation : 2016 Latest Caselaw 2865 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
State Of U.P. vs Naushad And 3 Others on 20 May, 2016
Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 2533 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Naushad And 3 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list along with Criminal Appeal Nos.557 of 2016, 609 of 2016 and 776 of 2016.

Order Date :- 20.5.2016

IB

 

 

 
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