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Ashok Kumar vs State Of U.P.
2016 Latest Caselaw 2864 ALL

Citation : 2016 Latest Caselaw 2864 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
Ashok Kumar vs State Of U.P. on 20 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44797 of 2015
 

 
Applicant :- Ashok Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashant Vyas
 
Counsel for Opposite Party :- G.A.,Vijay Singh Sengar
 
Hon'ble Abhai Kumar, J. 

Counter affidavit filed today on behalf of State, is taken on record.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in  the next cause list. 

Order Date :- 20.05.2016.

Vinod.

 

 

 
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