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Prem Lal vs State Of U.P.
2016 Latest Caselaw 2862 ALL

Citation : 2016 Latest Caselaw 2862 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
Prem Lal vs State Of U.P. on 20 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42487 of 2015
 

 
Applicant :- Prem Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tapan Kumar Mishra,Mahesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Mahesh Kumar Tripathi, counsel for the applicant, the case is passed over for the day.

Order Date :- 20.05.2016.

Vinod.

 

 

 
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