Satish Chandra Shamra vs State Of U.P.
2016 Latest Caselaw 2861 ALL

Citation : 2016 Latest Caselaw 2861 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Satish Chandra Shamra vs State Of U.P. on 20 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42364 of 2015
 

 
Applicant :- Satish Chandra Shamra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jaswant Singh,Achyuta Nand Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 20.5.2016

Vinod

Download the LatestLaws.com Mobile App