Citation : 2016 Latest Caselaw 2859 ALL
Judgement Date : 20 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 51517 of 2015 Petitioner :- Monika And 6 Others Respondent :- State Of U.P. And 7 Others Counsel for Petitioner :- Anand Ji Mishra,Kaushal Pandey Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Put up on 26.5.2016, in the additional cause list.
Order Date :- 20.5.2016
G.S
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