Mahendra Singh Yadav vs State Of U.P. And 3 Others
2016 Latest Caselaw 2858 ALL

Citation : 2016 Latest Caselaw 2858 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Mahendra Singh Yadav vs State Of U.P. And 3 Others on 20 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 23191 of 2016
 

 
Petitioner :- Mahendra Singh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjai Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel prays for and is granted two months' time to file counter affidavit.Rejoinder affidavit, if any, may be filed within one week thereafter.

List after expiry of the aforesaid period.

Order Date :- 20.5.2016

G.S

Download the LatestLaws.com Mobile App