Smt. Atarshree vs State Of U.P.
2016 Latest Caselaw 2857 ALL

Citation : 2016 Latest Caselaw 2857 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Smt. Atarshree vs State Of U.P. on 20 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46465 of 2015
 

 
Applicant :- Smt. Atarshree
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jadu Nandan Yadav,Arimardan Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

Counter affidavit filed today on behalf of State is taken on record.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 20.05.2016.

Vinod

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