Arun vs State Of U.P.
2016 Latest Caselaw 2856 ALL

Citation : 2016 Latest Caselaw 2856 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Arun vs State Of U.P. on 20 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46325 of 2015
 

 
Applicant :- Arun
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Kumar Jaiswal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 20.5.2016

Vinod.

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