Manoj Kumar vs State Of U.P. And 6 Others
2016 Latest Caselaw 2854 ALL

Citation : 2016 Latest Caselaw 2854 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Manoj Kumar vs State Of U.P. And 6 Others on 20 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 52743 of 2015
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up on 26.5.2016 in the additional cause list.

Order Date :- 20.5.2016

G.S

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