Dharam Vir Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 2853 ALL

Citation : 2016 Latest Caselaw 2853 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Dharam Vir Singh vs State Of U.P. And 4 Others on 20 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16547 of 2016
 

 
Petitioner :- Dharam Vir Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjai Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioner, put up on 24.5.2016, as supplementary fresh.

Order Date :- 20.5.2016

G.S

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