Devesh Singh And 4 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 2852 ALL

Citation : 2016 Latest Caselaw 2852 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Devesh Singh And 4 Others vs State Of U.P. And 4 Others on 20 May, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved 
 
Court No. - 33
 
Case :- WRIT - C No. - 63938 of 2015
 
Petitioner :- Devesh Singh And 4 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Indrasen Singh Tomar
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Gautam Baghel
 

 
Hon'ble Manoj Kumar Gupta,J.

Allowed.

For detailed orders, see order of the date passed on Writ-C No.5520 of 2016 C/M Shahid Akshayvar Mall Mahila Mahavidyalay & 2 others Vs. State Of U.P. and 3 others and connected matters.

A certified copy of the order passed in Writ-C No.5520 of 2016 and connected matters shall accompany a certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 20.5.2016

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