Om Prakash vs Smt. Ram Chahiti And Anr.
2016 Latest Caselaw 2850 ALL

Citation : 2016 Latest Caselaw 2850 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Om Prakash vs Smt. Ram Chahiti And Anr. on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 329 of 2016
 

 
Appellant :- Om Prakash
 
Respondent :- Smt. Ram Chahiti And Anr.
 
Counsel for Appellant :- Bhanu Bhushan Jauhari
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellant and perused the records.

Put up on 30.5.2016 for order/judgment.

Order Date :- 20.5.2016

Sanjeev

Download the LatestLaws.com Mobile App