Udai Bhan Sharma vs Smt. Abha Sharma And Another
2016 Latest Caselaw 2845 ALL

Citation : 2016 Latest Caselaw 2845 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Udai Bhan Sharma vs Smt. Abha Sharma And Another on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 101 of 2016
 

 
Appellant :- Udai Bhan Sharma
 
Respondent :- Smt. Abha Sharma And Another
 
Counsel for Appellant :- Tarun Agrawal
 
Counsel for Respondent :- Ajay Kumar Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. Only counsel for the appellant present who requests for adjournment.

Request made is accepted.

List this case on 12th July, 2016 as unlisted.

Order Date :- 20.5.2016

Sanjeev

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