Mehfuz Ahmad (Since Deceased) And ... vs Arun Prasad Srivastava And ...
2016 Latest Caselaw 2837 ALL

Citation : 2016 Latest Caselaw 2837 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Mehfuz Ahmad (Since Deceased) And ... vs Arun Prasad Srivastava And ... on 20 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 301 of 2016
 

 
Appellant :- Mehfuz Ahmad (Since Deceased) And 4 Ors.
 
Respondent :- Arun Prasad Srivastava And Another
 
Counsel for Appellant :- Virendra Singh,Shahabuddin,Tariq Naiyer,Zafar M. Naiyer
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, put up this case on 25.5.2016.

Order Date :- 20.5.2016

Sanjeev

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