Yogendra Kumar Richchariya vs State Of U.P. And 6 Others
2016 Latest Caselaw 2820 ALL

Citation : 2016 Latest Caselaw 2820 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Yogendra Kumar Richchariya vs State Of U.P. And 6 Others on 19 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22813 of 2016
 

 
Petitioner :- Yogendra Kumar Richchariya
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Rakesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for respondent nos. 1 to 5 while Sri Satish Chaturvedi has accepted notice on behalf of respondent no.6. No one is present for Union of India.

All the respondents are granted two months time to file counter affidavits. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 22.08.2016.

Order Date :- 19.5.2016

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