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U.P. Ganna Evam Chini Vikas Nigam ... vs Ghasita Alias Shamim And 3 Ors.
2016 Latest Caselaw 2815 ALL

Citation : 2016 Latest Caselaw 2815 ALL
Judgement Date : 19 May, 2016

Allahabad High Court
U.P. Ganna Evam Chini Vikas Nigam ... vs Ghasita Alias Shamim And 3 Ors. on 19 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1078 of 2015
 

 
Appellant :- U.P. Ganna Evam Chini Vikas Nigam Limited
 
Respondent :- Ghasita Alias Shamim And 3 Ors.
 
Counsel for Appellant :- Rajendra Kumar Srivastava,Yogendra Kumar Srivastava
 
Counsel for Respondent :- Tawvab Ahmed Khan
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the respondents.

The case is adjourned on the request of learned counsel appellant.

List this case on 21st July, 2016.

Order Date :- 19.5.2016

Sanjeev

 

 

 
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