Anil Maurya vs State Of U.P.
2016 Latest Caselaw 2812 ALL

Citation : 2016 Latest Caselaw 2812 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Anil Maurya vs State Of U.P. on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10734 of 2016
 

 
Applicant :- Anil Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amar Bahadur Maurya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant.

The case is released.

Put up this case as fresh before appropriate Bench.

Order Date :- 19.5.2016

Sanjeev

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