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Santosh Kumar And 7 Others vs Narayan Das And Anr.
2016 Latest Caselaw 2811 ALL

Citation : 2016 Latest Caselaw 2811 ALL
Judgement Date : 19 May, 2016

Allahabad High Court
Santosh Kumar And 7 Others vs Narayan Das And Anr. on 19 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1393 of 2014
 

 
Appellant :- Santosh Kumar And 7 Others
 
Respondent :- Narayan Das And Anr.
 
Counsel for Appellant :- Rajendra Prasad Tiwari
 
Counsel for Respondent :- R.S. Chauhan,Shamimul Hasnain
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 19.5.2016

Sanjeev

 

 

 
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