Citation : 2016 Latest Caselaw 2808 ALL
Judgement Date : 19 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 514 of 2016 Appellant :- Ghurphekan (Since Dead) And Another Respondent :- Goverdhan And 5 Ors. Counsel for Appellant :- K. Ajit,Ajeet Kumar Shukla Counsel for Respondent :- Kailash Pati Singh Yadav Hon'ble Pramod Kumar Srivastava,J.
Heard learned counsel for the parties.
The case is adjourned on the request of learned counsel for the appellants.
Put up this case as fresh on 5th August, 2016.
Order Date :- 19.5.2016
Sanjeev
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