Ram Chandra Singh And Another vs Guru Bux Singh And 7 Ors.
2016 Latest Caselaw 2805 ALL

Citation : 2016 Latest Caselaw 2805 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Ram Chandra Singh And Another vs Guru Bux Singh And 7 Ors. on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 515 of 2016
 

 
Appellant :- Ram Chandra Singh And Another
 
Respondent :- Guru Bux Singh And 7 Ors.
 
Counsel for Appellant :- Surendra Nath Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case as fresh on 3rd August, 2016.

Order Date :- 19.5.2016

Sanjeev

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