Raj Kumar Sharma And Another vs Smt. Subhadra Sharma
2016 Latest Caselaw 2803 ALL

Citation : 2016 Latest Caselaw 2803 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Raj Kumar Sharma And Another vs Smt. Subhadra Sharma on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1155 of 2012
 

 
Appellant :- Raj Kumar Sharma And Another
 
Respondent :- Smt. Subhadra Sharma
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Krishna Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri Krishna Shukla, learned counsel for the respondents.

List this case in the 4th week of July, 2016.

Order Date :- 19.5.2016

Sanjeev

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