Smt. Kamla And 3 Ors. vs Ram Naresh And Antoher
2016 Latest Caselaw 2802 ALL

Citation : 2016 Latest Caselaw 2802 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Smt. Kamla And 3 Ors. vs Ram Naresh And Antoher on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 440 of 2016
 

 
Appellant :- Smt. Kamla And 3 Ors.
 
Respondent :- Ram Naresh And Antoher
 
Counsel for Appellant :- K. Ajit,D.K.Tripathi
 
Counsel for Respondent :- Ashok Kumar Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the appellants had filed supplementary affidavit, copy of which has been furnished to the respondent side today. Learned counsel for the respondents seeks time to go through it.

Put up this case as fresh on 18th July, 2016.

Order Date :- 19.5.2016

Sanjeev

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