Imamuddin (Deceased) And 6 Ors. vs Chief Executive Officer, Zila ...
2016 Latest Caselaw 2801 ALL

Citation : 2016 Latest Caselaw 2801 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Imamuddin (Deceased) And 6 Ors. vs Chief Executive Officer, Zila ... on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 512 of 2016
 

 
Appellant :- Imamuddin (Deceased) And 6 Ors.
 
Respondent :- Chief Executive Officer, Zila Panchayat And 7 Ors.
 
Counsel for Appellant :- Bakhteyar Yusuf
 
Counsel for Respondent :- Ramesh Kumar Prajapati
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case as fresh on 14th July, 2016.

Order Date :- 19.5.2016

Sanjeev

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