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Har Pal Singh & Another vs State Of U.P. Thru' ...
2016 Latest Caselaw 2797 ALL

Citation : 2016 Latest Caselaw 2797 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
Har Pal Singh & Another vs State Of U.P. Thru' ... on 18 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 41030 of 2003
 

 
Petitioner :- Har Pal Singh & Another
 
Respondent :- State Of U.P. Thru' Secy./Director Land Acquisition & Ors.
 
Counsel for Petitioner :- A.K. Gupta,Baburam Yadav
 
Counsel for Respondent :- C.S.C.,A.K. Misra,A.K.Gupta,M.C.Tiwari,M.C.Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 18.5.2016

Pravin

 

 

 
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