M/S Modi Industries Ltd. Thru' ... vs U.P.P.C.L. & Ors.
2016 Latest Caselaw 2796 ALL

Citation : 2016 Latest Caselaw 2796 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

M/S Modi Industries Ltd. Thru' ... vs U.P.P.C.L. & Ors. on 18 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 27073 of 2004
 

 
Petitioner :- M/S Modi Industries Ltd. Thru' M.D.
 
Respondent :- U.P.P.C.L. & Ors.
 
Counsel for Petitioner :- Rohit Agarwal,Ravikant
 
Counsel for Respondent :- C.S.C.,H.P. Dubey,Pankaj Shukla,V.S. Mishra,W.H.Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 18.5.2016

Pravin

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