Shive Chandra Misra & Others vs The Union Of India & Others
2016 Latest Caselaw 2795 ALL

Citation : 2016 Latest Caselaw 2795 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Shive Chandra Misra & Others vs The Union Of India & Others on 18 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 37876 of 1997
 

 
Petitioner :- Shive Chandra Misra & Others
 
Respondent :- The Union Of India & Others
 
Counsel for Petitioner :- Lal Ji Sinha,N.L.Srivastava
 
Counsel for Respondent :- S.S.C.,M.C.Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 18.5.2016

Pravin

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