Anil Kumar Singh vs State Of U.P. & Others
2016 Latest Caselaw 2794 ALL

Citation : 2016 Latest Caselaw 2794 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Anil Kumar Singh vs State Of U.P. & Others on 18 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 39215 of 1998
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ashok Khare,A.K. Singh,B.N.Singh
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,Prakash Padia,V.K.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 18.5.2016

Pravin

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