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Dr. Ram Sevak Dubey vs University Of Alld. & Others
2016 Latest Caselaw 2793 ALL

Citation : 2016 Latest Caselaw 2793 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
Dr. Ram Sevak Dubey vs University Of Alld. & Others on 18 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 21386 of 1998
 

 
Petitioner :- Dr. Ram Sevak Dubey
 
Respondent :- University Of Alld. & Others
 
Counsel for Petitioner :- Ashok Khare,G.K.Singh,Pradeep Upadhyay,R.N.Singh,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,A.B.L. Gaur,Anjani Kr Misra,Ankit Saran,G.K. Singh,Gautam Baghel,P.S.Baghel,Piyush Shukla,V.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on 23.05.2016.

Order Date :- 18.5.2016

Pravin

 

 

 
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